Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Rajasthan - Section Section 58 in The Jaipur Development Authority Act, 1982 58. Application of Funds, etc. - All property, funds and other assets vesting in the Authority shall be held and applied by it for the purposes and subject to the provisions of this Act.
