Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act] State of Andhra Pradesh - Subsection Section 81(2)(e) in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008 (e)the cases in which and the extent to which the procedure provided in this Act may be dispensed with;