Section 24(2)(b) in The Goa Labour Welfare Fund Rules, 1990

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Goa - Subsection

Section 24(2)(b) in The Goa Labour Welfare Fund Rules, 1990

(b)to exercise powers of administration and taking disciplinary action against such staff as stated below:-

(i)power to transfer, sanction increment, fix pay, grant joining time, depute on foreign service, sanction leave, relax qualifications;

(ii)powers of discharging a person -