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[Cites 0, Cited by 0] [Section 101(3)] [Section 101] [Entire Act]

NCT Delhi - Subsection

Section 101(3)(i) in Delhi Motor Vehicles Rules, 1993

(i)if the brakes of the trailer cannot be operated by the driver of the drawing motor vehicle or by some other person carried on that vehicle,-
(aa)one person on every trailer competent to apply brakes, and
(bb)one person placed at or near the rear of the last trailer in train in such a position as to be able to have a clear view of the road in the rear of the trailer, to signal to the drivers of overtaking vehicles and to communicate with the driver of the drawing motor vehicle;