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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Assam - Subsection

Section 57(1)(a) in Assam Panchayat Act, 1994

(a)levy rolls on persons, vehicles or animals or any class of them at any till-bar establishment by it on any road other than a katcha road or any bridge vested in it or under its management.