Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttar Pradesh - Section Section 6B in The U.P. General Clauses Act, 1904 6B. Effect of expiration. - Where a temporary Uttar Pradesh Act expires, the provisions of Sections 6 and 24 shall apply to it as they apply to the repeal of an enactment by an Uttar Pradesh Act.
