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Calcutta High Court (Appellete Side)

Dkt India vs The Union Of India & Ors on 2 February, 2026

     02.02.2026
    Item No.12 (ML)
     Court No.551
         AJ.
                         IN THE HIGH COURT AT CALCUTTA
                        CONSTITUTIONAL WRIT JURISDICTION

                                  W.P.A. 20079 of 2025
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                                    DKT India
                                        -Vs-
                              The Union of India & Ors.


                         Mr. Arup Dasgupta.
                                        ...for the petitioner.
                         Mr. Tanoy Chakraborty,
                         Mr. Saptak Sanyal,
                                        ...for the State.
                         Mr. Sayak Ranjan Ganguly,
                         Ms. Srijani Ghosh,
                         Ms. Ankita Jha.
                                        ...for the respondent no.4.

As requested by Mr. Sanyal, learned Advocate appearing for the State respondents, list this matter on February 11, 2026 to enable Mr. Sanyal to take instructions.

(Om Narayan Rai, J.)