Delhi High Court - Orders
Shushant Muttreja & Anr vs Ram Kumar Rathi & Anr on 16 October, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 68/2018 and CM APPL. No. 13835/2018
SHUSHANT MUTTREJA & ANR ..... Petitioners
Through: Mr.Anuj P. Aggarwala, Advocate
(DHCLSC)
versus
RAM KUMAR RATHI & ANR ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 16.10.2023 None has appeared on behalf of the respondent. Learned counsel appearing on behalf of the petitioners submitted that the matter is pending since 2018 and be heard as pleadings are complete.
At request of learned counsel appearing on behalf of the petitioners, list for final hearing on 12th March, 2024.
Interim order, if any, to continue It is, however, made clear that if the respondent is not present on the next date of hearing the matter shall be heard ex parte.
CHANDRA DHARI SINGH, J OCTOBER 16, 2023 SV/DS Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 22:03:32