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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2)(v) in The Rajasthan Agricultural Produce Markets Act, 1961

(v)conduct or supervise the auction of agricultural produce in accordance with the procedure laid down under the rules made under this Act or bye-laws of the market committee;