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[Cites 0, Cited by 0] [Section 20A(5)] [Section 20A] [Entire Act]

Union of India - Subsection

Section 20A(5)(a) in The Sugar Development Fund Rules, 1983

(a)The amount received by the sugar factory shall be utilised for making payment of cane price arrears for the sugar season for which export assistance has been announced by the Central Government and of the subsequent sugar season.