Section 2(57)(h) in Kerala Land Reforms Act, 1963

[Cites 0, Cited by 1] [Section 2(57)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(57)(h) in Kerala Land Reforms Act, 1963

(h)the holder of a kudiyiruppu,

(hh)[ a person holding lands under a kuzhichuvaipum kudiyiruppum, [Inserted by Act No. 17 of 1972.]

(hhh)the holder of a karairna,]