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[Cites 0, Cited by 2] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(a) in The Gujarat Land Grabbing (Prohibition) Act, 2020

(a)no information about the commission of an offence under this Act, shall be recorded by a police officer without the prior approval of the District Collector in consultation with the Committee notified by the Government;