Section 17(2) in The U.P. Basic Education Act, 1972
(2)No order under sub-section (1) shall be made [after the expiration of the period of two years from the date of commencement of the Uttar Pradesh Basic Education (Amendment) Act, 2000] [Substituted by U.P. Act No. 18 of 2000 (w.e.f. 21.6.1999).].
