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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(6) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(6)No elections under sub-section (5) shall be held if the remainder of the tenure of the Council is less than one year.] [These sub-sections were added by Maharashtra 11 of 2002, Section 42.]