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[Cites 0, Cited by 0] [Section 31(8)] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(8)(a) in Gujarat Panchayats Act, 1961

(a)who, with a view to inducing any voter to give or to refrain from giving a vote in favour of any candidate, offers or gives any money or valuable consideration, or holds out any promise of individual profit, or holds out any threat of injury to any person, or