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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Punjab - Subsection

Section 42(i) in Panjab University Act, 1947

(i)of the candidates whose address in the Final Register of Electors are at places in the respective State/Union Territory for which the vacancies have been reserved as indicated below, such of them as secure the highest number of first preference votes shall be declared to have been elected against these vacancies. viz. -