Bombay High Court
Lodha Developers Limited vs Nalini Rajagopalan on 14 November, 2025
Digitally signed
VARSHA by VARSHA
VIJAY
VIJAY RAJGURU
RAJGURU Date:
2025.11.14
18:26:50 +0530
37-ial-35076-2025.doc
varsha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO. 35076 OF 2025
IN
COMMERCIAL ARBITRATION PETITION(L) NO. 8967 OF 2023
Lodha Developers Limited ... Applicant
IN THE MATTER BETWEEN
Macrotech Developers Limited ... Petitioner
vs.
Nalini Rajagopalan and Anr ... Respondents
Ms. Saheda Madraswala a/w. Ms. Pooja Rathod, Ms. Shyna
Saheed i/b. Vashi and Vashi for the Applicant/Orig. Petitioner.
CORAM : GAURI GODSE, J.
DATED : 14th NOVEMBER 2025
ORDER:
1. Issue notice to the respondent, returnable on 9th January 2026.
2. In addition to the court notice, learned advocate for the applicant to serve the respondents, by private notice and file affidavit of service before the next date.
(GAURI GODSE, J.) Page no. 1 of 1 ::: Uploaded on - 14/11/2025 ::: Downloaded on - 14/11/2025 22:54:50 :::