Supreme Court - Daily Orders
Anglo American Metallurgical Coal Pty ... vs Mmtc Ltd. on 17 December, 2020
1
ITEM NO.1501 Court 3 (Video Conferencing) SECTION XIV
(for Judgment)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11431/2020
(Arising out of impugned final judgment and order dated 02-03-2020
in FAOOS No. 532/2015 passed by the High Court Of Delhi At New
Delhi)
ANGLO AMERICAN METALLURGICAL COAL PTY LTD. Petitioner(s)
VERSUS
MMTC LTD. Respondent(s)
([ HEARD BY: HON. ROHINTON FALI NARIMAN AND HON. K.M. JOSEPH,JJ. ])
Date : 17-12-2020 This petition was called on for pronouncement
of judgment today.
For Petitioner(s) Mr. Kapil Sibal. Sr. Adv.
Mr. Neeraj Kishan Kaul. Sr. Adv.
Mr. Aman Ahluwalia, Adv.
Mr. Samar Singh Kachwaha,Adv.
Ms. Ankit Khushu, Adv.
Ms. Garima Bajaj, AOR
Mr. Raghavendra Mohan Bajaj, Adv.
Mr. Agnish Aditya, Adv.
Mr. Aayush Marwah, Adv.
Ms. Chanan Parwani, Adv.
Ms. Shivangi Nanda, Adv.
For Respondent(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Sanjiv Puri, Sr. Adv.
Ms. Anuradha Dutt, Adv.
Ms. Suman Yadav, Adv.
Mr. Aditya Sarin, Adv.
Ms. Divya Krishnan, Adv.
Mr. Akhil Sachar, Adv.
Ms. B. Vijayalakshmi Menon, AOR
****
Hon'ble Mr. Justice R.F. Nariman pronounced the reportable Signature Not Verified judgment of the Bench comprising His Lordship and Hon’ble Mr. Digitally signed by R Natarajan Date: 2020.12.17 16:42:10 IST Reason: Justice K.M. Joseph.
Leave granted.
2The appeal stands allowed in terms of the signed reportable judgment.
Pending applications, if any, stand disposed of.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) (Signed reportable judgment is placed on the file)