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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(t) in Rajasthan Power Sector Reforms Act, 1999

(t)"transmit" in relation to electricity, means the transportation or transmission of electricity by means of a system, operated or controlled by a licensee, which consists, wholly or mainly, of extra high voltage and extra high tension lines and electrical plant, and which is used for transferring and for conveying and/or transmitting electricity from a generating station to a sub-station, from one generating station to another or from one sub-section to another or from one place to another;