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[Cites 0, Cited by 0] [Section 4(9)] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(9)(a) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(a)Purpose of investment (i.e. replacement of existing assets, meeting load growth, technical loss reduction, meeting reactive energy requirements, improvement in quality and reliability of supply, etc) ;