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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(e) in Punjab Urban Planning and Development Authority Building Rules, 2013

(e)"applicant" means a person who gives notice to the Competent Authority to erect or re-erect a building and also includes his legal representatives and authorized agent;