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[Cites 0, Cited by 0] [Section 70] [Entire Act]

Madras Presidency - Subsection

Section 70(4) in Madras Hindu Religious and Charitable Endowments Act, 1951

(4)Against an order made by the Area Committee under sub section (3) a trustee may within one month from the date of the receipt by him of the order, appeal to the Deputy Commissioner.