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[Cites 0, Cited by 0] [Section 45C] [Entire Act]

NCT Delhi - Subsection

Section 45C(f) in THE GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI (AMENDMENT) ACT, 2023

(f)any other matter which is incidental to or necessary for the purpose of regulating the appointment and conditions of service of persons appointed to services and posts; and