Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act] State of Odisha - Subsection Section 93(1)(f) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (f)a landscape plan showing the area to be developed as lawn, garden, plantation etc.