Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Maharashtra - Subsection Section 1(1) in Maharashtra Electricity Regulatory Commission (Transmission Open Access) Regulations, 2005 1.2These Regulations shall apply for access to and use of the intra-state transmission system in the State of Maharashtra.
