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State of Rajasthan - Section

Section 108 in Rajasthan District Board Account Rules

108.

In order to enable a check to be kept upon the number of stamps expended by each department using stamps upon the business of the Board a stamp register shall be maintained in form 15. This register is intended primarily for postage stamps but the same register shall be used for the receipt of other stamps. Separate pages being allotted for each description and column 5 and 6 being modified as required.Explanation. - This register shall serve also as the Board's Despatch Register.This balance of stamps in hand shall be verified once a month by the responsible officer-in-charge of the department who shall make the note of verification in the remarks column under his signature.Note. - The postage stamps shall be perforated by machine with the name of the particular Board, before taking the stamps in use (e.g. for Jaipur District Board "JDB") may be perforated. The proper permission of such perforation should invariably be obtained from the postal authorities.Verification of Property