Bombay High Court
Mr. Farrokh N. Working Boxwalla vs The Trustees Of The Parsi Punchayet And ... on 14 June, 2023
Author: Abhay Ahuja
Bench: Abhay Ahuja
52-cra-157-2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL REVISION APPLICATION NO. 157 OF 2022
Farrokh N. Working Boxwalla
...APPLICANT
V/s.
The Trustees of the Parsi Punchayet
and Ors ...RESPONDENTS
WITH
INTERIM APPLICATION NO.2457 OF 2022
IN
CIVIL REVISION APPLICATION NO. 157 OF 2022
Farrokh N. Working Boxwalla
...APPLICANT
V/s.
The Trustees of the Parsi Punchayet
and Ors ...RESPONDENTS
Mr. Saumil Kothari i/b MM Legal & Asso, Advocate for the
Applicant.
Mr. Agnel Carneiro with Mr. Vaibhav Shah i/b Mulla & Mulla CB
& C, Advocate for the Respondents No. 1, 4, 5, 6, 8.
CORAM : ABHAY AHUJA, J.
DATE : 14th JUNE, 2023 KSG 1/2 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 15/06/2023 19:52:34 ::: 52-cra-157-2022.doc P.C. :
1. Mr. Agnel Carneiro, learned Counsel for the Respondents seeks some time on the ground that he has already submitted the proposal for settlement received by him from the learned Counsel for the applicant to the Trust and seeks some time to revert on the same. At his request, list on 21st June, 2023.
(ABHAY AHUJA, J.) KSG 2/2 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 15/06/2023 19:52:34 :::