Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1)(e) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(e)to enter into contracts, agreements or arrangements with any person, body or organization as the Authority may deem necessary for the performance of its functions;