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NCT Delhi - Section

Section 50 in The Delhi Vidyut Board Rules, 1997

50. Inspection of the Register of Transfers.

- The register of transfers shall be open to inspection at all reasonable times by any mortgagee or other person entitled to a mortgage, free of charge, and by any other person on the payment of a fee not exceeding fifty rupees or such other sum as the Board may from time to time determine.