Gujarat High Court
Rameshbhai Ranchhodbhai Patel vs State Of Gujarat on 9 May, 2003
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No 430 of 2003
with
CRIMINAL MISC.APPLICATION No 2666 of 2003
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RAMESHBHAI RANCHHODBHAI PATEL
Versus
STATE OF GUJARAT
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Appearance:
1. Criminal Appeal No. 430 of 2003
MR NK MAJMUDAR for Petitioner No. 1
MR AJ DESAI, LD. APP for Respondent No. 1
2. Criminal Misc.Application No. 2666 of 2003
MR NK MAJMUDAR for Petitioner No. 1
MR AJ DESAI, LD.APP for Respondent No. 1
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CORAM : MR.JUSTICE SHARAD D.DAVE
Date of Order: 09/05/2003
ORAL ORDER
Appeal is admitted.
In Criminal Misc.Application No.2666 of 2003, Same Bail, Fresh Bond to the satisfaction of the trial court. This Criminal Misc.Application No.2666 of 2003 is disposed of accordingly. Direct service is permitted.
(Sharad D. Dave, J.) syed/