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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(xvi) in Andhra Pradesh Panchayat Raj Employees Transfers (Regulation of Transfer) Rules, 2000

(xvi)The Officers who attend the Counselling shall be called in as per their service seniority and their place of request shall be given preference to effect their transfer, keeping in view his performance evaluation report and other available material.