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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Punjab - Subsection

Section 68(1)(a) in The Punjab Police Act, 2007

(a)Allows intentionally any cattle to stray or keeping any cattle or conveyance of any kind thereon longer than is necessary for loading or unloading or for taking up or getting down passengers, or leaves thereon any conveyance in such a manner, as to cause inconvenience or danger to the public or uses the public road or thoroughfare or footpath for sale or storage of goods;