Supreme Court - Daily Orders
Director Of Income Tax vs Sheraton International Inc. on 18 September, 2018
Bench: A.K. Sikri, Ashok Bhushan
1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL (NOS.) 14675-14676/2015
THE COMMISSIONER OF INCOME TAX APPELLANT(S)
VERSUS
M/S ITC HOTELS LTD. RESPONDENT(S)
O R D E R
In these appeals the tax effect is less than Rs. 1 crore and it also appears that they do not come under any exception provided in Para 10 of the Circular dated 11.07.2018 as amended by Circular dated 20.08.2018.
These appeals are, accordingly, dismissed. However, it will be open to the Income-Tax Department to seek revival if the Department finds that these cases are covered under any exception of the said Circular.
......................J. [A.K. SIKRI] Signature Not Verified ......................J. Digitally signed by ASHWANI KUMAR Date: 2018.09.22 [ASHOK BHUSHAN] NEW DELHI;
11:52:02 IST Reason:
SEPTEMBER 18, 2018.
2
ITEM NO.27 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5976/2011 DIRECTOR OF INCOME TAX Appellant(s) VERSUS SHERATON INTERNATIONAL INC. Respondent(s) WITH C.A. No. 4561/2017 (XIV) C.A. No. 5977/2011 (XIV) C.A. No. 5978/2011 (XIV) C.A. No. 8771/2016 (XIV) C.A. No. 8885/2016 (XIV) C.A. No. 14675-14676/2015 (IV-A) Date : 18-09-2018 These appeals were called on for hearing today. CORAM : HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN For Appellant(s) Mr. Vikramjit Banerjee, ASG Mr. Arijit Prasad, Adv.
Mr. Shubhendu Anand, Adv. Mr. Siddhartha Sinha, Adv. Mr. Abhishek, Adv.
Mrs. Anil Katiyar, AOR Mr. B. V. Balaram Das, AOR For Respondent(s) Mr. Bhupesh Kumar Pathak, Adv.
Ms. Meera Mathur, AOR Ms. Kavita Jha, AOR UPON hearing the counsel the Court made the following O R D E R 3 Civil Appeal No(s). 5976/2011,C.A. No. 4561/2017, C.A. No. 5977/2011, C.A. No. 5978/2011, C.A. No. 8771/2016, & C.A. No. 885/2016 List in usual course.
C.A. Nos. 14675-14676/2015 The appeals are dismissed in terms of the signed order. Pending application(s), if any, stands disposed of accordingly.
(ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) COURT MASTER (Signed order is placed on the file)