Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 5 in Bihar Fire Service Rules, 1955 5. The Officers and men of the Service shall be entitled to the same pay and allowance, including uniform allowance, as are admissible to officers and men of the corresponding rank in the State Police Force.
