Himachal Pradesh High Court
Mandeep Bhadyaria vs . State Of H.P. & Ors. on 5 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Mandeep Bhadyaria vs. State of H.P. & ors.
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CWP No. 884/20225.3.2022 Present: Mr. Ajay Sipahiya, Advocate, for the petitioner.
List on 8.3.2022 when copy of the recruitment and promotion Rules for the post in question be made available for the perusal of the Court.
r to (Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 5.3.2022 (pankaj) ::: Downloaded on - 07/03/2022 20:12:43 :::CIS