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State of Bihar - Section

Section 22 in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

22. Power to Remove Difficulties.

- Whenever any difficulty arises in giving effect to any of the provisions of these Regulations, the Commission may by general or special order take any action, necessary in its opinion, for removing such difficulty:Provided that such action of the Commission shall not be inconsistent with the provisions of Act.