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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(vii) in First Statutes of the Rai University

(vii)To establish schools, centers, institutes, colleges and conduct the programmes and course of study and to receive and or give aids/grants as are in the opinion of the University, necessary for the furtherance of its objects;