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Bombay High Court

Pramod Kumar Bhambani And Anr vs Lodha Developers Ltd on 4 July, 2024

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          signed by                                       1               39-62-ARBP-1373-2018.doc
          MULEY
MULEY     SHUBHAM
SHUBHAM   PRAVINRAO
PRAVINRAO Date:
          2024.07.05
          10:06:22
                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          +0530

                                            ORDINARY ORIGINAL CIVIL JURISDICTION
                                           ARBITRATION PETITION NO. 1373 OF 2018


                   Priti Ashish Nalwaya                                              ...Petitioner
                             Vs.
                   Volkswagen Finance Pvt. Ltd.                                      ...Respondent

                                                              AND
                                           ARBITRATION PETITION NO. 1082 OF 2019
                                                              AND
                                            ARBITRATION PETITION NO.1083 OF 2019
                                                              WITH
                                              NOTICE OF MOTION NO.2180 OF 2019
                                                              AND
                                            ARBITRATION PETITION NO.1202 OF 2019
                                                              WITH
                                            INTERIM APPLICATION NO.1956 OF 2020
                                                              AND
                                            ARBITRATION PETITION NO.1230 OF 2019
                                                              WITH
                                            INTERIM APPLICATION NO.1640 OF 2020
                                                              AND
                                            ARBITRATION PETITION NO.1288 OF 2019
                                                              AND
                                            ARBITRATION PETITION NO.1359 OF 2019
                                                              WITH
                                            NOTICE OF MOTION (L) NO.2094 OF 2019
                                                              AND
                                            ARBITRATION PETITION NO.1370 OF 2019
                                                              WITH
                                             INTERIM APPLICATION NO.576 OF 2019
                                                              AND
                                            ARBITRATION PETITION NO.1414 OF 2019

                       Shubham                                                                          1/2



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                                               AND
                          ARBITRATION PETITION NO.1521 OF 2019
                                               AND
                          ARBITRATION PETITION NO.1531 OF 2019
                                               WITH
                 COMMERCIAL ARBITRATION PETITION NO.52 OF 2020
                                               WITH
                          INTERIM APPLICATION NO.2268 OF 2019
                                               AND
                          ARBITRATION PETITION NO.1535 OF 2019
                                               AND
                          ARBITRATION PETITION NO.1553 OF 2019
                                               WITH
                          INTERIM APPLICATION NO.1025 OF 2019
                                               AND
                       ARBITRATION PETITION (L) NO.17258 OF 2023

                                        -----------------
None for the parties.
                                        -----------------


                                                CORAM : ARIF S. DOCTOR, J.
                                                DATE    : 4th JULY, 2024

P.C.:-


1. None for the parties. List the captioned matters in regular course.

(ARIF S. DOCTOR, J.) Shubham 2/2 ::: Uploaded on - 05/07/2024 ::: Downloaded on - 06/07/2024 02:28:49 :::