Bombay High Court
Pramod Kumar Bhambani And Anr vs Lodha Developers Ltd on 4 July, 2024
Digitally
signed by 1 39-62-ARBP-1373-2018.doc
MULEY
MULEY SHUBHAM
SHUBHAM PRAVINRAO
PRAVINRAO Date:
2024.07.05
10:06:22
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
+0530
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO. 1373 OF 2018
Priti Ashish Nalwaya ...Petitioner
Vs.
Volkswagen Finance Pvt. Ltd. ...Respondent
AND
ARBITRATION PETITION NO. 1082 OF 2019
AND
ARBITRATION PETITION NO.1083 OF 2019
WITH
NOTICE OF MOTION NO.2180 OF 2019
AND
ARBITRATION PETITION NO.1202 OF 2019
WITH
INTERIM APPLICATION NO.1956 OF 2020
AND
ARBITRATION PETITION NO.1230 OF 2019
WITH
INTERIM APPLICATION NO.1640 OF 2020
AND
ARBITRATION PETITION NO.1288 OF 2019
AND
ARBITRATION PETITION NO.1359 OF 2019
WITH
NOTICE OF MOTION (L) NO.2094 OF 2019
AND
ARBITRATION PETITION NO.1370 OF 2019
WITH
INTERIM APPLICATION NO.576 OF 2019
AND
ARBITRATION PETITION NO.1414 OF 2019
Shubham 1/2
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2 39-62-ARBP-1373-2018.doc
AND
ARBITRATION PETITION NO.1521 OF 2019
AND
ARBITRATION PETITION NO.1531 OF 2019
WITH
COMMERCIAL ARBITRATION PETITION NO.52 OF 2020
WITH
INTERIM APPLICATION NO.2268 OF 2019
AND
ARBITRATION PETITION NO.1535 OF 2019
AND
ARBITRATION PETITION NO.1553 OF 2019
WITH
INTERIM APPLICATION NO.1025 OF 2019
AND
ARBITRATION PETITION (L) NO.17258 OF 2023
-----------------
None for the parties.
-----------------
CORAM : ARIF S. DOCTOR, J.
DATE : 4th JULY, 2024 P.C.:-
1. None for the parties. List the captioned matters in regular course.
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