Madhya Pradesh High Court
Rajesh Chourasiya vs The Collector on 23 January, 2023
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR Jabalpur, Dated: 23.01.2023 Due to paucity of time, following matters could not be taken up, therefore, adjourned as under:-
Serial Number Next date of listing 21,22,23,24,25,26,27,28,29,30,31,32,34,35,36,37,38,40,41,42,43,44, List after two weeks 46,47,48,50,51,52,53,54,55,56,57,59,60,61,62,63,64,65,66,67,71,72, 73,74,76,77,78,79,80,81,82,83,84,85,86,87,88,89,90,91,92,93,94,95, 96,97,98,99,100,101,102,103,105,106,107,108,109,110,111,112,113, 114,115,116,117,118,119,120,121,122,123,124,125,126,127,128,129, 130,132,133,135,136,137,138,139,140,141,142,143,144,145,147,148, 149,150,151,152,153,154,155,156,157,158,159,160,161,162,163,164, 166,167,168,169,170,171,172,173,175,176,177,178,179,180,181,182, 183,184,185,186,187,188,189,190,191,192,193,194,195,196,197,198, 199,200,201,202,203, 204,205,207,208,209,210,211,212,213,214,215,216,217,218,219,220, List after three weeks 221,222,223,224,225,226,227,228,229,230,231,233,234,235,236,237, 238,239,240,241,242,243,244,245,246,247,248,250,251,252,253,255, 256,257,258,259,260,261,262,263,264,265,266,267,268,269,270,271, 272,273,274,275,276,277,278,279,280,281,282,283,284,285,286,287, 288,289,290,291,292,293,294,295,296,297,298,299,300,301,302,303, 304,305,306,307,308,309,310,311,312,313,314,315,316,317,318,319, 320,321,322,323,324,325,326,327,328,329,330,331,332,333,334,335, 336,337,339,340,341,342,343,344,345,346,347, 348,349,350,351,352,353,354,356,357,358,359,360,361,362,363,364, List after four weeks 365,366,367,368,369,370,371,372,373,374,375,376,377,378,379,380, 381,382,383,384,385,386,387,388,389,390,391,392,393,394,395,396, 397,398,399,400,401,402,403,404,405,406,407,408,409,410,411,412, 413,414,415,416,417,418,419,420,421,422,423,424,425,426,427,428, 429,430,431,432,433,434,435,436,437,438,439,440,441,442,443,444, 445,446,447,448,449,450,451,452,453,454,455,456,457,458,459,460, 461,462,463,464,465,466,467,468.
Including connected cases.
Interim order, if any, passed in any of the above matters to continue till next date of hearing.
(DWARKA DHISH BANSAL) JUDGE Digitally signed by KUMARI PALLAVI SINHA Date: 2023.01.23 18:13:34 +05'30'