Andhra Pradesh High Court - Amravati
Dr K Mouli Krishna vs Office Of The Honble Chancellor on 31 July, 2024
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
APHC010470852023 IN THE HIGH COURT OF ANDHRA PRADESH Bench
Sr.No:-17
AT AMARAVATI
[3443]
WP(PIL) No.146 of 2023 along with
WP.No.29210 of 2022
Dr K Mouli Krishna ...Petitioner
Vs.
Office of The Hon'ble Chancellor and Others ...Respondent(s)
**********
Ms. Sodum Anvesha, Smt Kavitha Gottipati, Advocate(s) for Petitioner(s) V.Venkata Naga Raju (SC FOR APPSC), Pasala Ponna Rao, Kotha Rama Mohan Rao(SC FOR SVVUT), Mr. M R K Chakravarthy, Advocate(s) for Respondent(s) CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE NINALA JAYASURYA DATE : 31st July 2024 PC:
It is stated that Mr. Y V Anil Kumar, learned Standing Counsel for Sri Venkateswara Veterinary University, has been recently brought in the panel and a request is made to allow some time to him to go through the papers.
Adjourned.
List on 26.09.2024.
In the meantime, U.G.C is permitted to file its response.
DHIRAJ SINGH THAKUR, CJ NINALA JAYASURYA, J Vjl