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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(1)(c) in The Niramoy Group Of Institutions Acquisition Act, 1982

(c)wilfully withholds or fails to furnish to the State Government any document relating to the Institution which may be in his possession, custody or control,