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State of Uttarakhand - Section

Section 13 in Irrigation Department, Uttaranchal Service of Scientific Cadre (Group 'A', 'B' and 'C') Rules, 2003

13. Physical fitness.

- No candidate shall be appointed to a post in the Service unless he is in good mental and physical health and free from any physical defect likely to interfere with the efficient performance of his duties. Before a candidate is finally approved for appointment, he shall be required to submit fitness certificate of Chief Medical Officer of the District under Principal Rule 10 of the Financial Hand Book, Volume II, Part 2 to 4 :Provided that a Medical Certificate of fitness shall not be required from a candidate recruited by promotion.