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[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Tripura - Subsection

Section 117(3) in The Tripura Co-operative Societies Act, 1974

(3)The powers and functions of the Trustee shall be governed by the provisions of this Act, and the instrument of trust executed between the co-operative land development bank and the Trustee, as modified from time to time by mutual agreement between the co-operative land development bank and the Trustee.