Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 200] [Entire Act] State of Goa - Subsection Section 200(4) in The Goa Medical Council Rules, 1995 (4)The registration fee of Rs. 200/- (Two hundred only) is sent by Demand Draft.
