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State Consumer Disputes Redressal Commission

Norbert Shaba Rego vs William Paul D'Souza on 22 March, 2024

Cause Title/Judgement-Entry KARNATAKA STATE CONSUMER DISPUTES REDRESSAL COMMISSION BASAVA BHAVAN, BANGALORE.   Review Application No. RA/64/2023 ( Date of Filing : 02 Jun 2023 ) In First Appeal No. A/217/2023   1. NORBERT SHABA REGO FLAT NO. 006 THE ROYAL PARADISE APARTMENT NEAR LITTLE STAR INDIAN SCHOOL, VIDHYAGIRI , GANDHI NAGAR , MOODBIDRI DAKSHIN KANNAD KARNATAKA 2. MR. NORBERT SHABA REGO R/AT FLAT NO.006, NISHA FINANCE, 3RD FLOOR, THE ROYAL PARADISE APARTMENT, NEAR LITTLE STAR INDIAN SCHOOL, VIDYAGIRI, GANDHI NAGAR, MOODBIDRI DAKSHIN KANNAD KARNATAKA ...........Appellant(s) Versus 1. WILLIAM PAUL D'SOUZA PALADKA CHURCH GATE HOUSE PALADKA POST MANGALORE DAKSHIN KANNAD KARNATAKA 2. MRS. SHARADA KRISHNA SHETTY THE ROYAL PARADISE APARTMENT, NEAR LITTLE STAR INDIAN SCHOOL, VIDYAGIRI,GANDHI NAGAR, MOODBIDRI DAKSHIN KANNAD KARNATAKA 3. MRS. JECINTHA LIDWIN D'SOUZA PALADKA CHURCH GATE HOUSE , PALADKA POST, NEAR BIRAV, MANGALURU TALUK. DAKSHIN KANNAD KARNATAKA 4. MR. VICTOR JOHN D'SOUZA R/AT PALADKA DWARA HOUSE, PALADKA POST' MANGALURU TALUK DAKSHIN KANNAD KARNATAKA ...........Respondent(s)   BEFORE:     HON'BLE MR. JUSTICE Huluvadi G. Ramesh PRESIDENT   HON'BLE MR. Krishnamurthy B.Sangannavar JUDICIAL MEMBER   HON'BLE MRS. Smt. Divyashree.M MEMBER   PRESENT:   Dated : 22 Mar 2024 Final Order / Judgement Dtd.22.03.2024                                            RA/64/2023 O R D E R        BY HON'BLE Mr.JUSTICE HULUVADI G RAMESH : PRESIDENT   This Review Application is filed U/s.50 of CPA, 2019 by the Petitioners/OP.1 & 2 to review the order dtd.13.02.2023 passed by this Commission in A/217/2023 which arose out of the order dtd.30.07.2022 passed in CC/238/2018 by the Dakshina Kannada District Commission.

 

Both counsels are present. Heard. Perused the order dtd.13.02.2023 and the grounds of review application, found no scope to review the said order, since no harm would caused to any of the parties by reissuing Commissioner's warrant afresh to obtain the report to decide the complaint in accordance with law. Hence RA stands disposed of with an observation all contentions or if any contentions on any legal points are kept open before the District Commission.

   

Send a copy of this Order to the District Commission and parties to the petition.

 
Lady Member             Judicial Member              President      

 

       

 

*NS*               [HON'BLE MR. JUSTICE Huluvadi G. Ramesh]  PRESIDENT 
        [HON'BLE MR. Krishnamurthy B.Sangannavar]  JUDICIAL MEMBER 
        [HON'BLE MRS. Smt. Divyashree.M]  MEMBER