Kerala High Court
The Honourable Mr.Justice ... vs Kanmany on 2 November, 2016
Author: V Shircy
Bench: P.R.Ramachandra Menon, V Shircy
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON
&
THE HONOURABLE MRS. JUSTICE SHIRCY V.
THURSDAY, THE 20TH DAY OF JULY 2017/29TH ASHADHA, 1939
OP(KAT).No. 120 of 2017 ()
---------------------------
AGAINST THE ORDER/JUDGMENT IN OA 1588/2016 of KERALA ADMINISTRATIVE
TRIBUNAL, THIRUVANANTHAPURAM DATED 02-11-2016
PETITIONERS/APPLICANTS NO.89,99 TO 101,107 TO 111,113 TO 115,154,AND
163 TO 166:
---------------------------------------------------------------------
1. KANMANY,
W/O GOKULAN,AGED 39 YEARS,
CLEANING STAFF,THOLOOR.C.H.C,THOLOOR,THRISSUR DISTRICT,
RESIDING AT KURICHIYATH HOUSE, MATTATHOOR.P.O,
AVITTAPPALY,THRISSUR-680 684.
2. VINODKUMAR.K,
S/O.NAVUNNY.K, AGED 41 YEARS,
SPRAY MAN,C.H.C.KADAMBAZHIPURAM,PALAKKAD DISTRICT,
RESIDING AT KUNNATH VEEDU,KUNDUVAMPADAM.P.O,
KADAMBAZHIPURAM VIA,PALAKAKD-678 633.
3. KANAKAM.M,
W/O.SIVADASAN, AGED 38 YEARS,CLEANING STAFF,THQH,
CHITTOOR,PALAKKAD,RESIDING AT RAMALATH HOUSE,
OORAPPADAM, KODUMB.P.O,PALAKKAD-678 551.
4. VANAJA.C,
W/O.JAYADAS,AGED 41 YEARS,CLEANING STAFF,
THQH,CHITOOR,PALAKKAD,RESIDING AT PULINTHIRAKODE
HOUSE, PERUVEP.P.O,PALAKKAD-678 531.
5. V.SHANMUGHAN,
S/O.R.VELAYUDHAN, AGED 52 YEARS,SPRAY MAN,
C.H.C.VADAKAKNCHERRY,VADAKKANCHERRY.P.O,
PALAKKAD,RESIDING AT KANDANKALI POTTAYIL VEEDU,
ANCHUMOORTHY MANGLAM.P.O,VADAKKANCHERRY,
PALAKKAD-678 682.
6. GOPALAN.P.C,
S/O RAMAN,AGED 53 YEARS,SPRAY MAN,THQH,OTTAPPALAM,
RESIDING AT PARAMELPADI HOUSE,PAVUKONAM.P.O,
VANIYAMKULAM VIA,PALAKKAD.
7. PRAKASAM.M,
S/O.MADHAVAN, AGED 36 YEARS,SPRAY MAN,C.H.C,
KUZHALMANNAM, PALAKKAD,RESIDING AT KALATHINGAL HOUSE,
KALAPETTY.P.O, KUZHALMANNAM, PALAKKAD-678 702.
8. P.AYYAPPAN,
S/O.LATE PAZHANIMALA MUTHALI, AGED 42 YEARS,
SPRAY MAN,C.H.C.NANNIYODE,CHITTUR,PALAKKAD DISTRICT,
RESIDING AT MUTHALITHARA,THENARI.P.O,ELAPPULLY,
PALAKKAD-678 622.
2
9. GOPI.E.K,
S/O.KUMARAN,AGED 48 YEARS,SPRAY MAN,C.H.C.KOPPAM,
PATTAMBI,PALAKKAD,RESIDING AT EDAKKADAN PARAMBU,
KADAVATH,PARLI.P.O,PALAKKAD-678 612.
10. SWAMINATHAN.V,
S/O VELLA.K, AGED 49 YEARS,SPRAY MAN,THQH,
CHITTOOR, PALAKKAD, RESIDING AT KULAYAPADAM HOUSE,
OLASSERY.P.O,KODUMPU,PALAKKAD-678 851.
11. SURESH.S,
S/O.SANKARAN,AGED 42 YEARS,
SPRAY MAN,C.H.C.PAZHAMBALAKODE,PAZHAMBALAKODE.P.O,
PALAKKAD DISTRICT,RESIDING AT RASUMA NIVAS,KALLERI,
KANNAMBRA.P.O,PALAKKAD-678 686.
12. JAYAKRISHNA SUNDARAM,
S/O.RADHAKRISHNAN,AGED 42 YEARS,SPRAY MAN,
TALUK HOSPITAL,CHITTOOR,PALAKKAD,RESIDING AT
AMIRUTHAKUDEER,THENARI.P.O,ELAPPULLY,
PALAKKAD DISTRICT.
13. SUNANDA.K.K,
W/O.UNNIKRISHNAN,AGED 40 YEARS,CLENING STAFF,
KODUNGALLUR TALUK HOSPITAL, KODUNGALLUR,
RESIDING AT THRIKKARAPARAMBIL HOUSE, NARAYANKUDIYIL.P.O,
PULLODE,KODUNGALLUR,THRISSUR-680 663.
14. SATHEESAN.P,
S/O.DIVAKARAN,AGED 55 YEARS,CLEANING STAFF,
GENERAL HOSPITAL,ALAPPUZHA,KUDILILPARAMBIL VEEDU,
ARYAD NORTH.P.O,ALAPPUZHA-688 538.
15. USHA.V.J,
W/O.T.P.ASOKAN, AGED 44 YEARS,CLEANING STAFF,
THURAVOOR TALUK HOSPITAL,THURAVOOR,
RESIDING AT THAYYIL, NORTH ARYAD.P.O,ALAPPUZHA-688 538.
16. VALSAMMA.N.V,
W/O.P.G.JACOB, AGED 56 YEARS, CLEANING STAFF,
THURAVOOR TALUK HOSPITAL, THURAVOOR,
RESIDING AT PANACHIKKAL, THIRUVAMBADI.P.O,
BEECH WARD,ALAPPUZHA-688 002.
17. RAJI.A.K,
W/O.BABU,AGED 44 YEARS,CLEANING STAFF,
THURAVOOR TALUK HOSPITAL,THURAVOOR,
RESIDING AT PADINJARE ARAKKAVELI,VAYALAR.P.O,
CHERTHALA,ALAPPUZHA-688 536.
BY ADVS.SRI.KALEESWARAM RAJ
SRI.VARUN C.VIJAY
KUM.A.ARUNA
3
RESPONDENT(S)/APPLICANTS 1 TO 88, 90 TO 98, 102 TO 106, 112, 116 TO
153, 155 TO 162 AND 167 TO 169 & RESPONDENTS:
--------------------------------------------------------------------
1. MIDHUN G.THOMAS,
AGED 28 YEARS,S/O.V.A.THANKACHEN,
THYMUTATHIL HOUSE,
PARAMPUZHA.P.O, KOTTAYAM,
WORKED AS NURSE,THQH,PAMPADY,KERALA-686 004.
2. REJANI SASI,
AGED 45 YEARS,W/O.K.P.SASI,PARAKKOTUPARAMBIL HOUSE,
MARIYAPALLY.P.O, MUTTOM, KOTTAYAM,
WORKED AS CLEANING STAFF,CHC,
SACHIVOTHAMAPURAM-686 013,KERALA-0.
3. SOBHANAKUMARI,
AGED 56 YEARS,W/O.LATE JAYAMOHAN,KALARICKAL HOUSE,
MEENADAM.P.O,KOTTAYAM-686 516,WORKED AS GRADE II
STAFF,THQH,PAMPADY,KERALA -0.
4. MARIYAMMA STANLY,
AGED 48 YEARS, W/O.STANLY VARGHESE,
PUTHUPARAMBIL HOUSE, MANARCADU.P.O,
KOTTAYAM-686 019,KERALA -0.
5. KRISHNA VARMA RAJA.V.C,
AGED 47 YEARS,S/O.A.K.SHANKARA VARMA RAJA(LATE).,
VADAKKE KOVILAKAM, NILESHWAR,KASARAGODU-671 314,
WORKED AS PHARMACIST,THC NILESHWAR,KERALA -0.
6. RANJITHKUMAR.K,
AGED 40 YEARS,S/O.M.GANGADHARAN,KARIPOTH,
THUVEEDU,PADINHATTAM,KOZHUVELIL,NILESHWAR,
KASAROGODU-671 314,WORKED AS CLEANING STAFF,
THC,NILESHWAR,KERALA -0.
7. SUNITHA.K.T,
W/O.BABY,AGED 40 YEARS,
VARARPILLIL HOUSE, MOOLANKAVU.P.O,
KUPPADI(VIA),SULTHAN BATHERY,
WAYANAD-673 892,WORKED AS CLEANING STAFF,
THQH,SULTHAN BATHERY,KERALA -0.
8. BEBI KURAMBRA MEETHAL,
AGED 44 YEARS,W/O.GANESH BABU.M.P,NADUKKANDY HOUSE,
NR.PVP SCHOOL,KOYILANDY.P.O,KOZHIKODE-673 305,WORKED AS
JR.HEALTH INSPECTOR GR.II, SULTHAN BATHERY,KERALA -0.
9. PUSHPA RAMAN,
AGED 36 YEARS,W/O.RAMAN.,CHOYIMOOLA HOUSE,
NAIKETTY.P.O,KUPPADI(VIA),SULTHAN BATHERY,
WAYANAD-673 592,WORKED AS CLEANING STAFF,
PHC SULTHAN BATHERY,
KERALA -0.
4
10. THULASI,
AGED 55 YEARS,W/O.LATE SUKUMARAN.,
KUNNUMPURATH HOUSE,PUZHUPPATHOOR.P.O,
SULTHAN BATHERY,(VIA),
WAYANAD-673 592,WORKED AS CLEANING STAFF,
PHC SULTHAN BATHERY,KERALA -0.
11. UDAYA.C.A,
AGED 36 YEARS,W/O.LATE BIJU.,
KIZHAKKETHODIYIL HOUSE,MOOLANKAVU.P.O,KUPPADI(VIA),
SULTHAN BATHERY, WAYANAD-673592,
WORKED AS CLEANING STAFF,PHC SULTHAN BATHERY,KERALA -0.
12. PUNYA S.NAIR,
AGED 27 YEARS,D/O.S.GOPINATHAN NAIR,PREM.,
T.C.68/692,THIRUVALLOM.P.O,
THIRUVANANTHAPURAM-695027,WORKED AS PHARMACIST,
CHC,POONTHURA,KERALA -0.
13. MARYDASAN.F,
AGED 34 YEARS,S/O.FRANCIS,ERIKKALAVILA PURAYIDAM,
POOVAR.P.O,THIRUVANANTHAPURAM,PIN-695 525,
WORKED AS NURSE,CHC,POOVAR,KERALA -0.
14. SHEREENA CLEMANT.G,
AGED 31 YEARS,D/O.CLEMENT.B.,
SHYJA BHAVAN,T.C.69/315,
NEAR THE ICE PLANT,POONTHURA.P.O,
THIRUVANANTHAPURAM-695026,WORKED AS NURSE,CHC,
POONTHURA, KERALA -0.
15. ANITHA RANI.M.S,
AGED 34 YEARS,W/O.BINOJ.B,DEEPA VILAS,
URIYACODE.P.O, VELLANADU,
THIRUVANANTHAPURAM-695 543,WORKED AS STAFF
NURSE,THQH,PARASSALA,KERALA-0.
16. SUJO JOHN,
AGED 30 YEARS,C/O.S.JOHN.,SHRUTHI,
T.C.35/498, VALLAKKADAVU.P.O,
THIRUVANANTHAPURAM-695 008,
WORKED AS STAFF NURSE, SATH,TVM,KERALA-0.
17. ARUNIMA VISWANADH,
AGED 25 YEARS,W/O.SREEJITH.G.,
VIPANCHIKA, VELLANADU.P.O,
THIRUVANANTHAPURAM-695543,
WORKED AS STAFF NURSE,CHC,VELLANAD, KERALA-0.
18. SOBHA KUMAR.S,
AGED 32 YEARS,W/O.PRAVEEN.R.S.,GAURY MANDIRAM,
AVADUTHURA,VIZHINJAM.P.O, KOVALAM,
THIRUVANANTHAPURAM-695 021,
WORKED AS PHARMACIST,CHC,POOVAR,KERALA-0.
19. VIJAYALEKSHMI.P.S,
AGED 31 YEARS,W/O.HARILAL.C.V.,
LEKSHMI NIVAS,
PUNNAKULAM,KOTTUKAL.P.O,THIRUVANANTHAPURAM-695501,
WORKED AS STAFF NURSE,CHC,POOVAR,KERALA-0.
5
20. NARAYANI.K,
AGED 48 YEARS,W/O.KRISHNAN,THEKKINKATTIL HOUSE,
THRIKKALANGODE.P.O,KARIKKAD,MALAPPURAM-676 121,
WORKED AS GRADE II,THQ,PERINTHALMANNA,KERALA-0.
21. SUBAIDA.M.P,
AGED 45 YEARS,D/O.KOYAKUTTY.,MADHAPPULAN,KLARI.P.O,
EDARIKKODE(VIA), MALAPPURAM-676 501,
WORKED AS GRADE II,DH,TIRUR.,KERALA-0.
22. ROOPINI.C,
AGED 30 YEARS,CHERANIYIL HOUSE,KARUVAMBRAM.P.O,
MANJERI, MALAPPURAM-676 123,WORKED AS GRADE II,DH,
TIRUR,KERALA.
23. BABU.O,
AGED 37 YEARS,ALUMPARAMBIL HOUSE, KARUVAMBRAM.P.O,
MANJERI, MALAPPURAM-676 123,WORKED AS GRADE II,DH,
TIRUR,KERALA.
24. SASIKUMAR.A,
AGED 41 YEARS,S/O.RAJU, ATTATH HOUSE,MANHAPATTA.P.O,
MANJERI(VIA),MALAPPURAM-676 123,WORKED AS GRAZDE II,
DH,TIRUR,KERALA-0.
25. SANDHYA.P,
AGED 39 YEARS,PURAMPOKKIL KUNIYANPARAMBIL HOUSE,
KARAKKUNNU.P.O,MALAPPURAM,PATHAPPIRIYAM-676 123,
WORKED AS GRADE II,VENGARA, KERALA-0.
26. RAJI.E,
AGED 37 YEARS, KALLARAPPALI HOUSE, AYIKKARAPPADI.P.O,
PULIKKAL VIA, MALAPPURAM-673 637, WORKED AS GRADE II,
CHC,KONDOTTY,KERALA-0.
27. SINI.K,
AGED 36 YEARS, MANGAMANDATHIL
HOUSE,THRIKKALANCODE.P.O,MANJERI,
MALAPPURAM-676 123,
WORKED AS GRADE II,GH,MANJERI,KERALA-0.
28. PRIYAMVADA.P,
AGED 43 YEARS,PUTHANVEETTIL HOUSE,VETTODE,
PULLANCHERI.P.O, MANJERI-22, MALAPPURAM,
WORKED AS GRADE II, GH,MANJERI,KERALA-0.
29. RADHA.K,
AGED 48 YEARS,KARIYAKOTTIL HOUSE,PAPPINIPPARA.P.O,
MANJERI VIA, MALAPPURAM-676 122, WORKED AS GRADE II,
GH,MANJERI,KERALA-0.
30. VELAYUDHAN.K,
AGED 50 YEARS, THENCHEERI,PATTUKUNDIL HOUSE,
PULPATTA.P.O,POOKKALATHUR,MANJERI VIA,
MALAPPURAM-676 123,WORKED AS GRADE II,GH,
MANJERI,KERALA-0.
31. SARADA.N,
AGED 47 YEARS,NEMATHUKUZHI HOUSE,KADUNGAPURAM.P.O,
ANGADIPURAM(VIA),MALAPPURAM,-679 321,
WORKED AS GRADE II,THQH,PERINTHALMANNA,KERALA-0.
6
32. DAMODARAN.K.T,
AGED 53 YEARS, KUNNATH HOUSE,MUNDIYODU COLONY,
OTHUKKUNNAL VIA, MATTATHUR.P.O,MALAPPURAM-676 528,
WORKED AS GRADE II,CHC,VETTOM.,KERALA-0.
33. AYISHA.K,
AGED 44 YEARS,KIDANGAYATH,NARIYAKKAMPOYIL HOUSE,
NEELAJERI.P.O,KALLIKAVU(VIA),MALAPPURAM-676 525,
WORKED AS GRADE II,CHC,WANDOOR,KERALA-0.
34. MINI.K.K,
AGED 36 YEARS,AYYADAN HOUSE,UGRAPPURAM COLONY,
UGRAPPURAM.P.O, AREACODE, MALAPPURAM-673 639,
WORKED AS GRADE II,TH,ARIYACODE,KERALA-0.
35. SOUMYA.K,
AGED 33 YEARS,W/O RAJESH, KONNIKKALLIL HOUSE,
PUNNAPPALA.P.O,WANDOOR,MALAPPURAM-679 328,
WORKED AS GRADE II,CHC,WANDOOR,KERALA-0.
36. SHALINI.P,
AGED 35 YEARS, W/O.VASUDEVAN.T.P.,
PULIKKALPARAMBIL HOUSE, MANHAPATTA.P.O,
ELANKUR,MALAPPURAM-676 123,
WORKED AS GRADE II,GH,MANJERI,KERALA-0.
37. HAFSATH.K,
AGED 44 YEARS, D/O.K.M.RASHEED.,GREEN MAHAL,
NEAR UNION BANK, KOTTAKKAL-676 503,
WORKED AS PHARMACIST,CHC,KOTTAKKAL,KERALA-0.
38. ANILKUMAR.P,
AGED 41 YEARS,S/O.KUNHUNNI(LATE),PARAPPINIYIL,
TUVVUR.P.O, MALAPPURAM-679 327,WORKED AS GRADE II,
GH,TIRUR,KERALA-0 PAGE 5/20
39. ALI.K,
AGED 52 YEARS,S/O ALAVI,
KAPPODATH HOUSE,CHEMMENKADAVU.P.O,
KODUR,MALAPPURAM-676 504,
WORKED AS GRADE II, THQ, MALAPPURAM-676504,KERALA-0.
40. REMANI.A,
AGED 40 YEARS, W/O.RAJAN.,THUMBAYIL HOUSE,
MOONNIYOOR.P.O,THALAPPARA, MALAPPURAM-676 317,
WORKED AS GRADE II,THQH,THIROORANGADI,KERALA-0.
41. SARASWATHI.V.K,
AGED 41 YEARS, KAMBLIYATHE HOUSE,
URAKAM, MELMURI,
MALAPPURAM-676 519,WORKED AS GRADE II,THQH,
THIROORANGADI,KERALA-0.
42. ABDU.T,
AGED 39 YEARS,THAYYIL,THORA,PANG.P.O,
KOLATHUR VIA.,
MALAPPURAM-679 338,
WORKED AS GRADE II,THQH,MALAPPURAM,KERALA-0.
7
43. JINESH.P,
AGED 32 YEARS, PADINHATTI HOUSE, MUNDIYAD COLONY,
MATTATHUR.P.O, MALAPPURAM-676 528,WORKED AS GRADE II,
THQH,THIROORANGADI-676 528,KERALA-0.
44. INDIRA PATTAYIL,
AGED 47 YEARS,W/O,.BALASUBRAMANIAN, ERAKKAL HOUSE,
PATTARKADAVU.P.O,MALAPPURAM-675 519,
WORKED AS GRADE II,CHC,VENGARA,KERALA-0.
45. BEENA.M,
AGED 35 YEARS,W/O.UNNIKRISHNAN,THOTTITHODI HOUSE,
ELAMKUR.P.O,VARATTU,CHOLAKUNDU,
PIN-676 122,WORKED AS GRADE II,CHC,
VALAVANNOOR,KERALA-0.
46. RAMSHEEDA.C.T,
AGED 29 YEARS,CHOLATHAYYIL HOUSE, NEDIYIRUPPU.P.O,
MUSLIYARANGADI,MALAPPURAM-673 638,
WORKED AS PHARMACIST,CHC,KONDOTTY,KERALA-0.
47. SARFUNNEESSA.K,
AGED 32 YEARS,KALAYATH HOUSE,MUNDUPARAMBA.P.O,
MALAPPURAM-676 509,WORKED AS GRADE-II,THQH,
THIROORANGADI,KERALA-0.
48. SHYNI.K.P,
AGED 36 YEARS,W/O PRAKASAN.P.V,GOVINDAM,
KUNNUVEEDUKADAPURAM,THRIKARIPURKADAPURAM.P.O,
KASARAGOD-671 310,WORKED AS JR.HEALTH INSPECTOR CHC,
BADIADUKKA,KERALA-0.
49. MOHANAN.A.V,
AGED 43 YEARS, NORTH MANAKKAD,KARIVELLUR.P.O,
KANNUR,PIN-670 521,WORKED AS JR.HEALTH INSPECTOR,CHC,
BADIADUKKA,KERALA-0.
50. MANIKANDAN MOOTHAL,
AGED 40 YEARS,S/O.K.KRISHNAN,KADAVATH HOUSE,
CHERUVATHOOR.P.O,KASARAGOD,PIN-671 313,WORKED AS
JR.HEALTH INSPECTOR PHC,MEEJNA,KERALA-0.
51. SUJITHA.K.K,
AGED 33 YEARS,W/O.SURESH.P,UTHRADAM HOUSE,
PADANAKKAD,NEAR AYURVEDIC HOSPITAL,PADANAKKAD.P.O,
KASARAGOD-671 328,WORKED AS JR.HEALTH INSPECTOR PHC,
MULLAVIA,KERALA-0.
52. MADHU.M,
AGED 37 YEARS,S/O.MADHAVAN(LATE),KUNDOLAMPARA HOUSE,
P.O.BARE,UDMA(VIA),KASARAGOD-671 319,
WORKED AS JR.HEALTH INSPECTOR,PHC VELLOOR,KERALA-0.
53. SHIJU.K,
AGED 35 YEARS,S/O.BHARATHAN.K,POOVALAMKAL,
PUTHARIYADUKKAM.P.O,NILESHWAR-671 314,
WORKED AS JR.HEALTH INSPECTOR,PHC,VELLOOR,KERALA-0.
8
54. SUDHA.T.K,
AGED 42 YEARS,W/O.K.P.LAKSHMANAN, AYITTY HOUSE,
P.O.TRIKARPUR,KASARAGOD-671 310,WORKED AS JR.HEALTH
INSPECTOR,PHC,PUTHIGEL,KERALA-0.
55. SHEEBAMOL.V.K,
AGED 34 YEARS,KUNCHARAKKAT HOUSE,P.O.VADIMARUTH,
ANANDASRAMAM VIA,KASARAGOD,
WORKED AS JR.HEALTH INSPECTOR,PHC,
CHATTANCHAL-671 531,KERALA-0.
56. RAJI KASPAR.K,
AGED 36 YEARS,W/O.SHILU JOSEPH.T,PAINGOTTU HOUSE,
BALAL.P.O,PARAPPA(VIA),KASARAGODE,
WORKED AS JR.HEALTH INSPECTOR,PHC,
BANDADUKKA-671 533,KERALA-0.
57. SWAPNA.K.B,
AGED 39 YEARS,KRISHNALAYAM,BELLIKOTH,AJANUR.P.O,
ANANDASRAM(VIA),KASARAGODU, WORKED AS JR.HEALTH
INSPECTOR, PHC, KANJIRAM-671 531,KERALA-0.
58. SUHASINI.K,
AGED 39 YEARS,D/O.V.P.DAMODARAN PANICKER,
PALATHARA.P.O, KARIVELLUR,
KANNUR-670 521,
WORKED AS JR.HEALTH INSPECTOR,CHC,MULIYOOR,KERALA-0.
59. SOYA.P.V,
AGED 39 YEARS,W/O.UNNIKRISHNAN.A,
ANAMIKA,KARANTHS COMPOUND,MUTTATHODY.P.O,
PADUVADUKKAM,VIDYA NAGAR,
KASARAGOD,WORKED AS JR.HEALTH INSPECTOR,
PHC,ARIKKADI-671 123,KERALA-0.
60. RAJANI.K,
AGED 39 YEARS, W/O.PRADEEPKUMAR.P,PUSHPAGIRI HOUSE,
ANAPETTY,KALICHANUCHUKKAM(VIA),NILESHWAR,
WORKED AS JR.HEALTH INSPECTOR,PHC,
BANDADUKKA-671 314,KERALA-0.
61. LASITHA.T.V,
AGED 38 YEARS,W/O.RAMESAN.K.P,ETTUKUDUKKA.P.O,
KARIVELLUR,KANNUR,
WORKED AS JR.HEALTH INSPECTOR,PHC,
PUTHIYE-670521,KERALA-0.
62. NARAYANI.K,
AGED 45 YEARS,W/O.P.RAVINDRAN,KOTTYAN HOUSE,
PUTHUR,KOZHUMMAL,KARIVELLUR,KANNUR,
WORKED AS JR.HEALTH INSPECTOR,PHC,
VARKKADY-670 692,KERALA-0.
63. SUPRIYA.M,
AGED 32 YEARS,W/O.K.JAYADEVAN,THENGUMTHARA HOUSE,
PALAKKUNNU,MANDAPAM.P.O,
CHITTARIKKAL(VIA),
WORKED AS JR.HEALTH INSPECTOR,PHC,
CHENGALA-671 326,KERALA-0.
9
64. MANJU.T,
AGED 30 YEARS, D/O.KUNHIKANNAN.T,PALAYI,
PUTHARIYADUKKAM.P.O,NILESHWAR(VIA),KASAROGOD-671 314,
WORKED AS JR.HEALTH INSPECTOR,PHC,
CHENGALA-671315,KERALA-0.
65. BINDU.P,
AGED 39 YEARS,D/O.K.KOMAN NAIR,POLIYAPURAM HOUSE,
KAVVAI HOSDURG, KANHANGAD.P.O, KASARAGOD,
WORKED AS JR.HEALTH INSPECTOR,PHC,
MOGRALPUTHUR,KERALA-0.
66. DONMEN MARTIN,
AGED 41 YEARS,S/O.MARSHAL SIMON,THANGALA VALAPIL,
TEMPLE GATE POST,GOPALAPETTA,TELLICHERY,
KANNUR-670 102,WORKED AS JR.HEALTH
INSPECTOR,PHC,KASARAGOD,KERALA-0.
67. JAGADEESAN.T,
AGED 40 YEARS,S/O.N.BHASKARAN,
PEKKADAM P.O., TRIKKARIPUR,KASARAGOD-671310,
WORKED AS JR.HEALTH INSPECTOR,PHC,ADOOR,KERALA-0.
68. KHAIRUNNISA.U.M,
AGED 30 YEARS,W/O SUHAIL.M,
NPK HOUSE,P.O.VALIYAPARAMBA,KASARAGOD-671 312,
WORKED AS PHARMACIST,PH,THRIKKARIPPOR-KERALA-0.
69. DIVYAMANI.G,
AGED 34 YERRS,W/O.HARIPRASAD.M,GUTHU HOUSE,
KATUKUKKE.P.O, KASARAGODU-671 552,WORKED AS
PHARMACIST,PHC,PUTHIGE,KERALA-0.
70. R.ANANDARAJ,
AGED 53 YEARS,S/O.R.RAGHAVAN,RESHMA COMPLEX,
K.D.NAGAR.P.O,KASARAGOD-671 124,
WORKED AS PHARMACIST,GH,KASARAGOD,KERALA-0.
71. RENJITH R.CHANDRAN,
AGED 27 YEARS,S/O.RAMACHANDRAN,EDUMBANAL HOUSE,
CHEMPILAVU.P.O,KOTTAYAM-688 584,
WORKED AS JR.HEALTH INSPECTOR,GH,KOTTAYAM,KERALA-0.
72. LAILA BENNY.M.K,
AGED 47 YEARS,W/O.SHAJAHAN,
KOCHUPARAMBIL (PULLATHIL)HOUSE,PERUMBAYIKKADU.P.O,
KOTTAYAM-686 552,
WORKED AS CLEANING STAFF, THQH, KURAVILANGAD,KERALA-0.
73. ANUMOL ISSAC,
AGED 26 YEARS,D/O.P.V.ISSAC,POOPPANICKAL HOUSE,
MELUKAVU.P.O,KOTTAYAM-686 652,WORKED AS STAFF NURSE,
PHC,ERATTUPETTA,KERALA-0.
74. SUBASH.M.A,
AGED 47 YEARS,S/O.KUNJAPPAN,PUTHUPARAMBIL HOUSE,
KUMARAKAM NORTH.P.O,KOTTAYAM-686 566,
WORKED AS SPRAY MAN,GH PALA,KERALA-0.
10
75. CHITHRA GOPI,
AGED 26 YEARS,D/O.SANTHAMMA.A.J,CHITHRA BHAVAN,
VELLAVOOR.P.O,KANGAZHA(VIA),KOTTAYAM-686 541,
WORKED AS JR.HEALTH INSPECTOR,PHC,PARAMPUZHA,
KERALA-0.
76. ANITHA.K.S,
AGED 45 YEARS,W/O SUBASH.K.M,KAPPAKALAYIL HOUSE,
PATHAMUTTOM.PO,KOTTAYAM-686 532,
WORKED AS CLEANING STAFF,CHC,KOOVAKKAL,KERALA-0.
77. SHEELA.K.S,
AGED 48 YEARS,W/O.MANI PRASAD,
KANIYAMPARAMBIL HOUSE,KAIPUZHA.P.O,
KOTTAYAM-686 602,
WORKED AS GRADE II,THQH,VAIKKOM,KERALA-0.
78. SHAMNA.S,
AGED 32 YEARS,S/O AHAMMED KABEER,
THIRUVATHUKAL HOUSE,VADAKKEVILA.P.O,
KOLLAM-691 010,
WORKED AS PHARMACIST,CHC,KUMARAKOM,KERALA-0.
79. MANJU.S.NAIR,
AGED 36 YEARS,W/O.SAJEEV,KRISHNAKRIPA HOUSE,
RAMAPURAM BAZAR.P.O, KOTTAYAM-686 576,
WORKED AS PHARMACIST,
SPECIALITY HOSPITAL,UZHAVOOR,KERALA-0.
80. SUBITHA.K.S,
AGED 26 YEARS, W/O.SREEJITH.P.S,
POOVANTHARAYIL HOUSE,VADAYAR.P.O,
THALAYOLAPARAMBU,KOTTAYAM-686 605,
WORKED AS JR.HEALTH INSPECTOR CHC,EDAYAZHAM,KERALA-0.
81. NAISSY.P.S,
AGED 26 YEARS,W/O AKHIL K.DAS,
PARASSERIYIL HOUSE,
KUTTIKATU BUILDING,NEAR K.S.R.T.C.,
KOTTAYAM-686 001,WORKED AS STAFF NURSE,
PAMPADY,KERALA-0.
82. SHAHID MUHAMMED,
AGED 31 YEARS,S/O MUHAMMED KUTTY,PUZHACKARA HOUSE,
NADACKAL.P.O,ERATTUPETTA,KOTTAYAM-686121,
WORKED AS JR.HEALTH INSPECTOR,CHC,EDAMARUKU,KERALA-0.
83. VINU GEOGE,
AGED 27 YEARS,W/O.GEORGE,VAZHAKUZHIYIL HOUSE,
MEMORY.P.O,KOTTAYAM-686 611,
WORKED AS LAB TECHNICIAN,
GH,KOTTAYAM,KERALA-0.
84. VALSAN.D,
AGED 48 YEARS,KUNDOOPARAMBIL HOUSE,THEKKUMPURAM,
CHENDAMANGALAM.P.O,ERNAKULAM-683 512,
WORKED AS SPRAY MAN, DVC ERNAKULAM, KERALA-0.
11
85. V.R.RAJHASEKHAR,
AGED 36 YEARS,S/O RAMANUJAN PILLAI,
KALEECKAL HOUSE,
PERUNGALA.P.O,KAYAMKULAM,ALAPPUZHA-690 559,
WORKED AS JR.HEALTH INSPECTOR PHC,PLAMEL,KERALA-0.
86. SANDHYA.V.V,
AGED 30 YEARS,W/O.SIJU,PANDIPILLY HOUSE,
VAVAKKAD,MOOTHAKUNNAM.P.O,ERNAKULAM-683 516,
WORKED AS GRADE II, CHC,MOOTHAKUNNAM,KERALA-0.
87. ANTONY.C.J,
AGED 27 YEARS,S/O JOSE.C.V,CHALISSERY HOUSE,
ERAVU.P.O,THRISSUR-680 620,
WORKED AS JR.HEALTH INSPECTOR,THEKKUMPURA,KERALA-0.
88. NITHEESH.T.S,
AGED 26 YEARS,S/O.K.G.SREENIVASAN,
THANDASSERIL HOUSE, ALOOR.P.O,
THRISSUR-680 683,WORKED AS JR.HEALTH INSPECTOR
CHC,VATANAPILLY,KERALA-0.
89. JASEENA.A.J,
AGED 30 YEARS,W/O.ABDUL RASHEED.M,JASSEENA MANZIL,
PAZHAKULAM.P.O,(WEST), ADOOR,PATHANAMTHITTA-691 523,
WORKED AS JR.HEALTH INSPECTOR,DMO OFFICE,
PATHANAMTHITTA, KERALA-0.
90. ANEESHA MOHAN,
AGED 33 YEARS,W/O.RAJESHKUMAR.R,KOPPARAPUTHENVEEDU,
CHANDANAPPALLY.P.O, PATHANAMTHITTA-689 648,
WORKED AS JR.HEALTH INSPECTOR,
DMO OFFICE,PATHANAMTHITTA, KERALA-0.
91. SANDHYA.B.NAIR,
AGED 36 YEARS,W/O.MANOJ.R, MALLELIL HOUSE,
MANGARAM,KONNI.P.O,PIN-686 691,
WORKED AS JR.HEALTH INSPECTOR,
DMO OFFICE,PATHANAMTHITTA,KERALA-0.
92. LEENA.K.THOMAS,
AGED 44 YEARS,W/O.CHACKO GEEVARGHESE,KALLUMPURATHU,
LIJI BHAVAN, THUMPAMON.P.O, PIN-689 502,
WORKED AS JR.HEALTH INSPECTOR,
DMO OFFICE,PATHANAMTHITTA,KERALA-0.
93. KAVITHA.V,
AGED 34 YEARS,W/O.UMESH.P.S,VARICKAVELIL VADAKKETHIL,
ANANDAPPALLY.P.O, ADOOR,PATHANAMTHITTA-691 525,
WORKED AS JR.HEALTH INSPECTOR,
DMO OFFICE, PATHANAMTHITTA, KERALA-0.
94. SREEKUMAR.T,
AGED 40 YEARS,H/O.RENGINI.K.C,THENGUVILAYIL VEEDU,
NJAKKUNILAM.P.O, KOTTAYAM-689 656,
WORKED AS JR.HEALTH INSPECTOR,
DMO OFFICE,PATHANAMTHITTA,KERALA-0.
12
95. RAJIN SANKAR.T.P,
AGED 25 YEARS,S/O.RAVEENDRAN,THECKEPURACKAL HOUSE,
IRIMBILIYAM.P.O,VALANCHERI VIA,MALAPPURAM-679 572.
WORKED AS JR.HEALTH INSPECTOR,
DMO OFFICE,PARALI,KERALA-0.
96. DHANYA.P,
AGED 24 YEARS,D/O.DHARMAJAN,PULIKKATHARA HOUSE,
PARADUR.P.O, PATTAMBI VIA, PALAKKAD-679 305,
WORKED AS JR.HEALTH INSPECTOR CHC,AMBALAPUZHA,KERALA-0.
97. SUDEV.T.K,
AGED 27 YEARS,PANICHIYULLAKANDI HOUSE,MANIYUR.P.O,
PAYYOLI VIA,KOZHIKKODE-673 523,
WORKED AS JR.HEALTH INSPECTOR,BPHC,CHALAVARA,KERALA-0.
98. SABOORA,
AGED 35 YEARS,D/O.NABEESA,PORALASSERY,
GANDHI SEVA SADANAM,PEROOR,PATHIRIPALA,
PALAKKAD,WORKED AS CLEANING STAFF,
THQ HOSPITAL,KERALA-679 302.
99. KRISHNAN.V.S,
AGED 45 YEARS,VADAKKETHIL HOUSE,PARUTHIPULLY.P.O,
PALAKKAD-678 573,WORKED AS SPRAY MAN, CHC,CHALAVARA,
KERALA-0.
100. V.CHANDRAN,
AGED 50 YEARS, S/O.VELAYUDHAN.T, 11/64,
ARCHANA COLONY,
KALLEPULLY.P.O,PALAKKAD-678 005,WORKED AS SPRAY MAN,
DIVISIONAL UNIT, PALAKKAD, KERALA-0.
101. RENJITH.V.K,
AGED 31 YEARS,S/O.KRISHNANKUTTY,KALLANKAD HOUSE,
VELLARODE,MANKARA.P.O,PALAKKAD-678 613,
WORKED AS SPRAY MAN, DIVISIONAL UNIT,PALAKKAD,
KERALA-0.
102. C.N.MURALEEDHARAN,
AGED 49 YEARS,S/O LATE C.N.NARAYANAN,
MULAMPILACHI HOUSE,KIZHAKKUMPURAM.P.O,
PALAKKAD-678 642,WORKED AS SPRAY MAN,
DIVISIONAL UNIT,MANNUR,KERALA-0.
103. SIVAKAMI.C,
AGED 41 YEARS,W/O.SELVAKUMARAN,MANAKAMPAD,
KINAVALOOR.P.O,PARLI,PALAKKAD-678 615,
WORKED AS CLEANING STAFF,GH,SHORNUR-678 615,KERALA-0.
104. KALA.T,
AGD 34 YEARS,W/O.LATE SIVADASAN,ONTHURPARAMBU HOUSE,
KANISSERY.P.O,PALAKKAD,
WORKED AS CLEANING STAFF,THQH,
ALATHUR-678 681,KERALA-0.
105. M.VINOD,
AGED 42 YEARS,S/O MANIYAN,PAPPADY,DHONI.P.O,
PALAKKAD-678 009,WORKED AS SPRAY MAN, DVC UNIT,
PALAKKAD,KERALA-0.
13
106. SIVARAJAN.K,
AGED 51 YEARS,
KIZHAKKEPPURA HOUSE,PALLANCHATHANNOOR.P.O,
MATHUR, PALAKKAD-678 571,
WORKED AS SPRAY MAN,CHC,AMBALAPPARA,KERALA-0.
107. P.T.SALMA,
AGED 51 YEARS,W/O.LATE SAIDALAVI,PALLIKKATTHODI,
ALANALLOOR.P.O,MANNARKKAD,PALAKKAD-678 601,
WORKED AS CLEANING STAFF,CHC, ALANALLOOR,KERALA-0.
108. SUNITHA.M.D,
AGED 37 YEARS,W/O.MOHANAN,KUNNATHUPURAKKAL,
ANKKARA.P.O,PALAKKAD-679 551,
WORKED AS CLEANING STAFF CHC,CHALISSERY,KERALA-0.
109. JANAKUTTY.V.A,
AGED 42 YEARS,W/O.RAJENDRAN, AMBADI,
THAZHATHEAMELADIM,AKATHETHARA,PALAKKAD-678 008,
WORKED AS CLEANING STAFF,PHC, MALAMPUZHA, KERALA-0.
110. VASUMATHI.V,
AGED 53 YEARS,W/O.BALACHANDRAN, VAYYANKARA HOUSE,
KALLEKULANGARA.P.O,PALAKKAD-678 009,
WORKED AS CLEANING STAFF,PHC,PUDUPPARIYARAM,KERALA-0.
111. LAKSHMI.A,
AGED 47 YEARS,W/O MANIKANDAN,KALAKKAD HOUSE,
KUZHALMANNAM.P.O,PALAKKAD-678 702,
WORKED AS CLEANING STAFF,THQH,ALATHUR,KERALA-0.
112. SUDHA.V,
AGED 45 YEARS,W/O SUBRAMANIYAN,THOTTUMEDU,
KARIPPODE.P.O,PUDUNAGARAM-678 503,
WORKED AS CLEANING STAFF,CHC,NENMARA,KERALA-0.
113. SHEEBA.M,
AGED 35 YEARS,W/O.PADMANABHAN,VARANANTUPADAM,
PAYYILOOR.P.O,KOLLANKODE,PALAKKAD,
WORKED AS CLEANING STAFF,CHC,NENMARA-678 506,KERALA-0.
114. THAHIRA,
AGED 39 YEARS,W/O.BASHEER, MUKKIL HOUSE,
KALIYAR.P.O, KALIYAR-685 582,
WORKED AS CLEANING STAFF,PHC,
VANNAPURAM,KERALA-0.
115. SHIWAMMA DEVASIA,
AGED 46 YEARS,W/O.DEVASIA,NJAVALLIKUNNEL HOUSE,
THOVARAYAR.P.O,20 ACRC,KATTAPPANA-685 511,
WORKED AS CLEANING STAFF, CHC, KATTAPPURA, KERALA-0.
116. A.MERLIN SUJATHA,
AGED 38 YEARS,W/O WILLIAMS, RUBIN VILLA,
JAWAHAR NAGAR,62 MILE,VANDIPERIYAR.P.O,
IDUKKI-685 533,
WORKED AS STAFF NURSE,CHC,VANDIPERIYAR,KERALA-0.
14
117. ALICE WILSON,
AGED 41 YEARS, W/O WILSON, NJARAKKAL HOUSE,
MADUMKADAVU,VIMALAGIRI,P.O, IDUKKI-685 602,
WORKED AS CLEANING STAFF, PHC, KARIMANOOR,KERALA-0.
118. ANTO JOSEPH,
AGED 32 YEARS, S/O JOSEPH, VANIYEDUTHU HOUSE,
ATIAPALLAM.P.O,PIN-685 509,
WORKED AS JR.HEALTH INSPECTOR,PHC,
ELAMDESOM, KERALA-0.
119. AKHIL GEORGE,
AGED 25 YEARS,S/O.GEORGE,ANANTHARACKAL HOUSE,
PONMUDI.PO, PANNIYARKOOTTY,PIN-685 564,
WORKED AS JR.HEALTH INSPECTOR,PHC,
VANNAPPURAM,KERALA-0.
120. NISHA THANKACHAN,
AGED 29 YEARS,D/O.THANKACHAN,MADATHINAL,PANNOOR.P.O,
KARIMANNOOR,PIN-685 581,WORKED AS STAFF NURSE,PHC,
VANNAPURAM,KERALA-0.
121. BINCYMOL.S,
AGED 30 YEARS,W/O STEPHEN,PANAVILAYIL HOUSE,
ALADY ,K.CHAPPATHU.P.O,IDUKKI-685 605,
WORKED AS CLEAINING STAFF,PHC,UPPUTHARA,KERALA-0.
122. RETNAMMA.A.T,
AGED 40 YEARS,W/O.RAJESH NAIR, ARACKAL HOUSE,
MANNIYARANKUDY.P.O,WORKED AS CLEANING STAFF,
DH,IDUKKI-685602,KERALA-0.
123. VINEESH.V.C,
AGED 36 YEARS,S/O.CHELLAPPAN,VETTIKOTTY,
KUZHITHOLU.P.O,
POTHINKANDAM-685 581,WORKED AS SPRAY MAN,PHC,
KUMARAPURAM,KERALA-0.
124. SUKU.P.N,
AGED 52 YEARS,S/O.NARAYANAN,PARACKAL,MARIYAPURAM,
IDUKKI-02,WORKED AS GRADE-II, THQH,
PEERUMEDU-685602,KERALA-0.
125. SHANKUMAR SASI,
AGED 29 YEARS,THENGANAKUNNEL HOUSE,RAJAMUDY.P.O,
RAJAMUDY,IDUKKI-685 604,
WORKED AS JR.HEALTH INSPECTOR,PHC,
KODUNGALLUR,KERALA-0.
126. BIBIN JOSEPH,
AGED 32 YEARS,S/O.K.J.ABRAHAM,KAITHANIYIL HOUSE,
DYMUCH.P.O, ANAKUZHY PUTHEUVEL,VANDIPERIYAR,
IDUKKI-685 533,WORKED AS STAFF NURSE,CHC,
VANDIPERIYAR,KERALA-0.
127. SHYJIMOL SEKHARAN,
AGED 32 YEARS,S/O SEKHARAN,SARAMKUTHIYIL HOUSE,
RAJAMUDI.P.O,IDUKKI-685 604,
WORKED AS CLEANING STAFF,
PHC,KARIMANNOOR,KERALA-0.
15
128. ELSY JOHN,
AGED 41 YEARS,D/O.JOHN,PALATHINTHALACKAL HOUSE,
KARIMKUNNAM.P.O,NELLIPPARA,IDUKKI-685 586,
WORKED AS STAFF NURSE,PHC,KALIMANOOR,KERALA-0.
129. JOBIN GEORGE,
AGED 30 YEARS,PAMBACKAL HOUSE,CHITTADI.P.O,
ALAKODU,KANNUR-71,WORKED AS JR.HEALTH INSPECTOR.CHC,
ODUVALLYTHITTU-670 571,KERALA-0.
130. JINESH SCARIA,
AGED 37 YEARS, ANCHANICKAL HOUSE,KUDIYANMALA.P.O,
NADUVILA(VIA),KANNUR-670 582,
WORKED AS JR.HEALTH INSPECTOR,PHC,
KUDIYANMALA,KERALA-0.
131. RAJITHA.P,
AGED 45 YEARS,D/O.NARAYANAN.V,KAYYANIPURATH HOUSE,
MANGATTIDAM,KOOTHUPARAMBA-670 643,
WORKED AS CLEANING STAFF,CHC,AZHICODE,KERALA-0.
132. BINDU.P.P,
AGED 41 YEARS,D/O VIJAYAN.P.P,KOYYOTTU HOUSE,
MUNDERI.P.O,EACHURE(VIA),KANNUR-670 591,
WORKED AS CLEANING STAFF,CHC,IRIKKUR,KERALA-0.
133. SANTHOSH.M,
AGED 39 YEARS,S/O.RAMAN,CHEEKKOLI HOUSE,
TEMPLE GATE.P.O,THALASSERY,
WORKED AS CLEANING STAFF,
CHC,PANOOR-670 102,KERALA-0.
134. SINDHU.O.R,
AGED 40 YEARS,D/O.RAMACHANDRAN,MUKHAPARAMBIL HOUSE,
CHAVASSERY, MATTANNUR, KANNUR,
WORKED AS CLEANING STAFF,CHC,
MATTANNUR-670 702,KERALA-0.
135. INDIRA.C,
AGED 54 YEARS, D/O.KRISHNAN NAMBIAR,KARTHIKA,
MALAPPATTAM.P.O,SREEKANDAPURA(VIA),KANNUR-630 671,
WORKED AS CLEANING STAFF,CHC,MALKAPPATTAM,KERALA-0.
136. SONIA THOMAS,
AGED 30 YEARS,D/O.V.J.THOMAS,VALIYAVEETTIL HOUSE,
CHAPPURAPADAVU.P.O,THALIPARAMBA(VIA),KANNUR-670 581,
WORKED AS CLEANING STAFF,TALUK HOSPITAL,KERALA-0.
137. PRIYANKA PETER,
AGED 30 YEARS,D/O.V.J.PETER,VALIYAVEETTIL HOUSE,
CHAPPARAPADAVU.P.O,THALIPARAMBA(VIA),KANNUR-670 581,
WORKED AS CLEANING STAFF,TALUK HOSPITAL,KERALA-0.
138. RUGMINI,
AGED 55 YEARS,W/O.LATE CHANDRAN,KALLEDUMBIL HOUSE,
KADAVALLOOR.P.O, THRISSUR-680 543,
WORKED AS CLEANING STAFF,
DISTRICT HOSPITAL,THRISSUR,KERALA-0.
139. REVAMMA,
AGED 52 YEARS,W/O.SUBRAMANIAN,THEKEVATH HOUSE,
16
PERUVALLOOR.P.O,PIN-680 508,WORKED AS CLEANING STAFF,
THQH,KUNNAMKULAM,KERALA-0.
140. SHINJI.P.O,
AGED 39 YEARS,W/O.SIVARAMAN,WARIATH HOUSE,
MULANGE,THOTTIPAL.P.O,WORKED AS CLEANING STAFF,THQH,
VADAKKANCHERRY-680310,KERALA-0.
141. RADHA.N.T,
AGED 47 YEARS,THECHUMCHERIYIL HOUSE,KUNDUKAD.P.O,
VATTAYI,THRISSUR,WORKED AS CLEANING STAFF,THQH,
VADAKKANCHERRY,KERALA-680 028.
142. SAJITHA.E.V,
AGED 45 YEARS,W/O.ASOKAN,ETTIYEDATH HOUSE,
KIZHUPPILLIKKARA.P.O,THRISSUR,
WORKED AS CLEANING STAFF,GOVT.HOSPITAL,IRINJALAKUDA,
KERALA-680 703.
143. SAJITHA.M.S,
AGED 39 YEARS,W/O.BABY,
MADAPPATHIPARAMBIL HOUSE,
VALLIVATTOM.P.O,THRISSUR,
WORKED AS CLEANING STAFF,THQH,
KODUNGALLOOR-680 121,KERALA-0.
144. SMITHA.N.S,
AGED 35 YEARS,W/O.SAJEEVAN,PUTHIYEDATH HOUSE,
KADUKUTTY.P.O,CHALAKKUDY,WORKED AS CLEANING STAFF,
GOVT.HOSPITAL,IRINJALAKUDA,KERALA-680 309.
145. RETNAVATHY.K,
AGED 50 YEARS,W/O.SHEKHARAN.K.V,KANNAMPILLY HOUSE,
KHANNA NAGAR.P.O,ATTAPADAM,KORATTY,
WORKED AS CLEANING STAFF,THQH,
CHALAKKUDY,KERALA-680 309.
146. RAJEEVAN PALAYADAN,
AGED 52 YEARS,S/O.K.R.KARUNAKARAN,MATHRU NILAYAM,
PUNNAD.P.O,IRITTY(VIA),KANNUR,
NOW RESIDING AT ANAMIKA HOUSE,
KIZHAKKUM BHAGAM,PINARAI.P.O,
KANNUR,WORKED AS SPRAY MAN,DVC,
THALASSERY UNIT-670 703,KERALA-0.
147. SATHEESAN.V.P,
AGED 47 YEARS,S/O.V.P.KRISHNAN PERUVANNAN,
VALIYAPURAYIL HOUSE,P.O,KUTTYATTOOR,
MAYYIL(VIA), KANNUR-670 602,
WORKED AS SPRAY MAN,DVD,KANNUR UNIT,
KERALA-0.
148. AFTHA BEEGAM,
AGED 38 YEARS,W/O.SULAIMAN NAZEER,
NABEEL MANZIL,
PAANACKAL PURAYIDAM, VALIYAKULAM WARD,
ALAPPUZHA, WORKED AS JR.HEALTH INSPECTOR IN WOMEN &
CHILD HOSPITAL, MANGALAM-690 515,KERALA-0.
17
149. REJULA.S,
AGED 35 YEARS,W/O.NIYAS, REJULA MANZIL,VEUS NAGAR,
ALAPPUZHA,WORKED AS JR.HEATH INPSPECTOR IN
GOVT.HOSPITAL,ALAPPUZHA,KERALA-690 515.
150. ANILAKUMARI.R,
AGED 45 YEARS,C/O.VIJAYAKUMAR,PUTHENVEEDU HOUSE,
THONGAMKULANGARA ,AVALOOKUNNU.P.O,ALAPPUZHA,
WORKED AS GRADE II CLEANING IN WOMEN & CHLD
HOSPITAL,MANGALAM-688 606,KERALA.
151. SHYIA JOY,
AGED 47 YEARS,W/O.JOY, AARATTUKULANGARA,
KANJIRAMCHIRA VADAKKANAL,
ALAPPUZHA,WORKED AS GRADE II CLEANING IN
WOMEN & CHILD HOSPITAL, MANGALAM-688 007,KERALA-0.
152. MULLAMMA.R,
AGED 45 YEARS,W/O.SAJU.T.N,PUTHUVAL PURAYIDAM,
SEA VIEW WARD,ALAPPUZHA,WORKED AS GRADE II CLEANING
IN WOMEN & CHILD HOSPITAL,MANGALAM-688007,KERALA-0.
153. THE SECRETARY,
HEALTH AND FAMILY WELFARE DEPARTMENT,SECRETARIAT,
THIRUVANANTHAPURAM, KERALA-695 001.
154. THE DIRECTOR,
HEALTH AND FAMILY WELFARE DEPARTMENT,SECRETARIAT,
THIRUVANANTHAPURAM, KERALA-695 001.
155. STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,ERNAKULAM-682 031,KERALA.
R153-155 BY SRI.T.RAJASEKHARAN NAIR, GOVERNMENT PLEADER
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP FOR
ADMISSION ON 20-07-2017, ALONG WITH OPKAT. 247/2017, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
DG
18
OP(KAT).No. 120 of 2017 ()
---------------------------
APPENDIX
PETITIONER'S EXHIBITS:
EXT.P1: COPY OF THE ORDER DATED 02.11.2016 IN O.A(EKM)
NO.1588/2016.
EXT.P2: COPY OF THE MEMORANDUM OF O.A.(EKM) NO.1588/16
TOGETHER WITH ANNEXURES.
EXT.P3: COPY OF THE LETTER DATED 25.10.2016.
EXT.P4: COPY OF THE LETTER DATED 04.11.2016.
RESPONDENTS' EXHIBITS: NIL
TRUE COPY
P.A TO JUDGE
P.R.RAMACHANDRA MENON &
SHIRCY V.,JJ.
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O.P.KAT.Nos.120 & 247 of 2017
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Dated this the 20th day of July, 2017
J U D G M E N T
P.R.Ramachandra Menon, J.
The issue involved in both these matters is essentially with regard to the correctness of the verdict passed by the Kerala Administrative Tribunal declining interference in the Original Application filed for continuing in service under the respondent institution. Pleadings and proceedings as referred to as given in O.P.(KAT) 120 of 2017, except where it is separately referred to, based on the context.
2. The case projected before the Tribunal was that the petitioners were engaged 'on contract basis' in different posts in the year 2012, pursuant to Annexure-A1 Government Order dated 20.06.2012; on finding the necessity to deploy persons like the petitioners to meet the threat because of epidemics and to have the same controlled in an effective manner. Though the initial O.P.(KAT) Nos.120 & 247/2017 2 appointment was for a period of one year, it was subsequently extended and they were permitted to be continued. While so, Annexure-A2 order was passed on 29.09.2016, putting an end to the engagement of the petitioners, which made them to feel aggrieved, who approached the Tribunal by filing O.A.(EKM) No.1678/2016, with the following prayers:
"(i) Issue a writ of mandamus or any other appropriate writ directing the respondents to pay the arrears salary of the applicants for the past 10 months from November 2015 up to September 2016 forthwith;"
(ii) Issue a writ of mandamus or any other appropriate writ directing the respondents to reinstate the applicants towards their respective posts and allow them to continue in service till the PSC hands joins duty;
(iii) Such other and further reliefs as this Honourable Tribunal may deem fit and proper in the circumstances of this case."
3. The claim was resisted by the Department pointing out that there was absolutely no right for the petitioners/applicants to continue in service or to have the O.P.(KAT) Nos.120 & 247/2017 3 reliefs sought for granted by the Tribunal. After hearing both sides, the Tribunal held that the applicants were entitled to get arrears of salary for the period of engagement from December, 2015 to September, 2016 virtually granting the said relief as sought for in the Original Application. With regard to the prayer for reinstatement and to have their service continued till the PSC hands joined duty, as sought for in prayer No.2, the Tribunal declined interference and the Original Application was dismissed to the said extent; which made the petitioners to approach this Court with this Original Petition.
4. Heard the learned counsel for the petitioners at length and so also the learned Government Pleader. When the matter came up for consideration before this Court on earlier occasions, taking note of the submissions made by the learned counsel for the petitioners that requirement to deploy persons like petitioners was still in existence, as revealed from Annexure A4, (calling for the particulars from O.P.(KAT) Nos.120 & 247/2017 4 the authorities of the health department of various Districts) instruction was sought for and the learned Government Pleader was required to file a statement. This was mainly to ascertain whether the Government was still in need of persons like the petitioners herein and if the scheme was still in operation. Pursuant to the said order, a statement has been filed on behalf of the 26th respondent in O.P.(KAT). No.247 of 2017; 'Paragraph 3' of which reads as follows:
"Considering the present situation, the council of the Ministers decided to appoint one Doctor and one Paramedical staff in each Primary Health Centre and 2 Doctors and 2 Paramedical staffs in Community Health Centres which are under the control of the Grama Panchayat/Block Panchayat/Corporation on a temporary basis and the task is entrusted with the Local Self Government Department as provided in G.O (Rt) No.2096/2017/LSGD dated 21.06.2017."
With regard to the 'first prayer' in the Original Application, admittedly it stands satisfied and there cannot be any grievance. With regard to the '2nd prayer' i.e., is to enable the petitioner to continue in service, till the PSC O.P.(KAT) Nos.120 & 247/2017 5 hands joined duty, it is to be noted that the legal position has been made clear by the Apex Court that nobody is having any vested right to continue in service for ever or to have their service regularized, whatever may be the length of such service as declared in Secretary, State of Karnataka and Others v. Umadevi and Others[(2006) 4 SCC 1]. Of course, some limited extent of benefit was given to persons who were having 'ten years' or more service, as reflected from 'paragraph 53' of the said judgment, to have their services regularized as a 'onetime measure' which was to be done within six months as ordered by the Apex Court. It was also mentioned that, after such initial exercise, it was to be put an end to and the same could not be pursued any further. The said verdict was followed by subsequent Benches as well and there cannot be further dispute in this regard.
6. However, there is a case for the petitioners, that the prayer is not for regularization, but to permit them to O.P.(KAT) Nos.120 & 247/2017 6 continue in service till PSC hands joined duty. In this context, the statement made on behalf of the 1st respondent becomes relevant. It has been made clear point blank that the Scheme, as originally envisaged by deploying hands with the intermission of the Government as such has been put an end to and considering the facts and circumstances the task has now been entrusted with the Local Authorities concerned. The position with regard to the existence of epidemics, if any, in one part of the State may not be the same in another part. It is accordingly, that the Local Authorities have been given the liberty to effect the engagement, to meet the requirement; should there arise any occasion. This being the position, there is no question of any further engagement by the Government, as put forth by the learned Government Pleader.
7. Another aspect to be noted is that, there is no sanctioned strength in the post in question, as far as the State Government is concerned. There is no budget O.P.(KAT) Nos.120 & 247/2017 7 provision as well. The specific prayer made by the petitioners in the Original Application was to permit them to continue in service, till the PSC hands joined for duty. In so far as there is no sanctioned posts, there is no need, necessity or occasion for the PSC to intervene, conduct the selection or advice the candidates. As it states so, the prayer of the petitioners is thoroughly wrong and misconceived. There cannot be any direction to permit the petitioners to continue in service till the PSC hands join duty, in so far as no such exercise is ever envisaged or contemplated under any circumstances.
8. During the course of hearing, the learned counsel for the petitioners however sought to make a submission with reference to the law declared by the Honourable Supreme Court in State of Hariana and others v. Piara Singh and others [(1992) 4 SCC 118] to the effect that one set of temporary hands cannot be replaced by another set of temporary hands. We do not find any dispute with regard to O.P.(KAT) Nos.120 & 247/2017 8 the said preposition. But the said verdict was passed by the Honourable Supreme Court in the given context as to the circumstances under which the State Government concerned was repeatedly going on filling up the vacancies on temporary basis, against sanctioned posts, that too, for quite long. This was deprecated by the Apex Court and it was held that the regular vacancies ought to have been filled up on a regular basis, instead of filling up the same by temporary hands and thereafter replacing them by another set of temporary hands. The said decision does not come to the rescue of the petitioners in any manner. Even otherwise, in so far as the prayer raised by the petitioners is quite specific, that is to permit them to continue in service till PSC hands joined duty; Since there is no sanctioned post, there is no budget provision and there is no proposal to fill up any vacancy with the intervension of the PSC, the said question does not arise at all.
9. In the said circumstances, this Court finds it O.P.(KAT) Nos.120 & 247/2017 9 difficult to entertain the 'second prayer' as well. The interference declined by the Tribunal with regard to 'second prayer' is perfectly within the four walls of the law and is not assailable under any circumstances. Interference is declined. Both the Original Petitions are dismissed.
Sd/-
(P.R. RAMACHANDRA MENON, JUDGE) Sd/-
(SHIRCY V., JUDGE) TRUE COPY P. A TO JUDGE DG