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Punjab-Haryana High Court

Sh.Vinod Kumar Chawla vs Satpal Singh And Others on 6 April, 2011

Author: Ram Chand Gupta

Bench: Ram Chand Gupta

IN THE HIGH COURT            OF PUNJAB          AND     HARYANA           AT
                            CHANDIGARH.

                                    Civil Revision No.1394 of 2011(O&M)
                                    Date of Decision: April 6, 2011

Sh.Vinod Kumar Chawla

                                                       .....Petitioner
                               v.

Satpal Singh and others
                                                       .....Respondents

CORAM: HON'BLE MR.JUSTICE RAM CHAND GUPTA

Present:    Mr.Parveen Kumar, Advocate
            for the petitioner.

            Mr.K.S.Dadwal, Advocate
            for respondents no.1 to 3.

            Mr.IPS Kohli, Advocate
            for respondents no.4 to 6.

            Ms.Kavita Arora, AAG, Punjab
            for respondent no.9.

            Mr.Puneet Sharma, Advocate
            for respondent no.10-applicant -Kulbir Singh.

                  .....

RAM CHAND GUPTA, J.(Oral)

For orders, see Civil Revision No.8335 of 2010.

6.4.2011                                        (Ram Chand Gupta)
meenu                                                Judge