Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(17) in The Maharashtra Shops and Establishments Act, 1948 (17)"Member of the family of an employer" means the husband, wife, son, daughter, father; mother, brother or sister of an employer who lives with and is dependent on such employer;
