Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Madhya Pradesh - Subsection Section 23(2) in Madhya Pradesh Information Technology (Electronic Service Delivery) Rules, 2017 (2)The certificates, licenses and permits shall carry a declaration in the format as may be determined by the Director of Electronic Service Delivery.
