Manipur High Court
Rebeeca Sorokhaibam vs Speaker on 25 January, 2022
Bench: Sanjay Kumar, Mv Muralidaran
KABORA Digitally signed
by
MBAM KABORAMBAM
SANDEEP SANDEEP SINGH Item No. 4
Date: 2022.01.25 (Through Video Conferencing)
SINGH 15:48:22 +05'45'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
W.P. (C) No. 56 of 2022
Rebeeca Sorokhaibam
Petitioner
Vs.
Speaker, Manipur Legislative Assembly; & Anr.
Respondents
BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE MV MURALIDARAN 25.01.2022 Sanjay Kumar (C.J.):
Mr. Sh. Athoi, learned counsel for the petitioner, shall serve a copy of this writ petition to Mr. S. Chitaranjan, learned standing counsel for the Manipur Legislative Assembly, during the course of the day.
Registry is directed to print the name of Mr. S. Chitaranjan, learned counsel, in the cause list.
Post on 27.01.2022.
A copy of this order shall be supplied online or through whatsapp to the learned counsel for the parties.
JUDGE CHIEF JUSTICE
Sandeep
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