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Manipur High Court

Rebeeca Sorokhaibam vs Speaker on 25 January, 2022

Bench: Sanjay Kumar, Mv Muralidaran

KABORA    Digitally signed
          by
MBAM      KABORAMBAM
SANDEEP   SANDEEP SINGH                                                                      Item No. 4
          Date: 2022.01.25                                                   (Through Video Conferencing)

SINGH     15:48:22 +05'45'
                                 IN THE HIGH COURT OF MANIPUR
                                           AT IMPHAL
                                         W.P. (C) No. 56 of 2022
                        Rebeeca Sorokhaibam
                                                                                        Petitioner
                                             Vs.
                       Speaker, Manipur Legislative Assembly; & Anr.
                                                                                  Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE MV MURALIDARAN 25.01.2022 Sanjay Kumar (C.J.):

Mr. Sh. Athoi, learned counsel for the petitioner, shall serve a copy of this writ petition to Mr. S. Chitaranjan, learned standing counsel for the Manipur Legislative Assembly, during the course of the day.
Registry is directed to print the name of Mr. S. Chitaranjan, learned counsel, in the cause list.
Post on 27.01.2022.
A copy of this order shall be supplied online or through whatsapp to the learned counsel for the parties.
                                 JUDGE                      CHIEF JUSTICE
      Sandeep




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